Smt. Sukharani vs State Of U.P. Thru ...
2018 Latest Caselaw 250 ALL

Citation : 2018 Latest Caselaw 250 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

Smt. Sukharani vs State Of U.P. Thru ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 18767 of 2017
 
Petitioner :- Smt. Sukharani
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Sadhu Sharan Chaubey
 
Counsel for Respondent :- C.S.C.,Ghaus Beg,Jyoti Sikka,N.A. Siddiqui
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has filed rejoinder affidavit to the counter affidavit filed by the District Basic Education Officer, Shrawasti.

List on 07.05.2018 under the heading of Senior Citizen cases.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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