Leela Raidas And 2 Ors. vs State Of U.P.
2018 Latest Caselaw 135 ALL

Citation : 2018 Latest Caselaw 135 ALL
Judgement Date : 20 April, 2018

Allahabad High Court

Leela Raidas And 2 Ors. vs State Of U.P. on 20 April, 2018

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 485 of 2005
 

 
Appellant :- Leela Raidas And 2 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K.Gupta
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri A. K. Gupta, learned counsel for the appellants is reported to be ill.

Case is adjourned.

List again.

Order Date :- 20.4.2018

psd

Download the LatestLaws.com Mobile App