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Shamim vs The State Of U.P.
2018 Latest Caselaw 100 ALL

Citation : 2018 Latest Caselaw 100 ALL
Judgement Date : 20 April, 2018

Allahabad High Court
Shamim vs The State Of U.P. on 20 April, 2018
Bench: Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 749 of 2004
 

 
Appellant :- Shamim
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Rishad Murtaza
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajnish Kumar,J.

Sri Rishab Murtaza, learned counsel for the appellant is reported to be ill.

Case is adjourned.

List again.

Order Date :- 20.4.2018

psd

 

 

 
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