Malhu vs State Of U.P.
2017 Latest Caselaw 4848 ALL

Citation : 2017 Latest Caselaw 4848 ALL
Judgement Date : 22 September, 2017

Allahabad High Court

Malhu vs State Of U.P. on 22 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 3806 of 2017
 
Applicant :- Malhu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Alok Srivastava,Akash Dikshit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

(C.M.Application No. 98905 of 2017)

1. This correction application has been moved on behalf of applicant-accused in order dated 18.09.2017.

2. Learned counsel for applicant-accused has stated that in para-5, instead of Chief Judicial Magistrate, Unnao, Chief Judicial Magistrate, Sitapur has been wrongly mentioned due to typographical error.

3. Application is allowed and correction is made with red ink in order dated 18.09.2017.

Order Date :- 22.9.2017

Pachhere/-

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