Lalmani vs Union Of India Through Desk ...
2017 Latest Caselaw 4795 ALL

Citation : 2017 Latest Caselaw 4795 ALL
Judgement Date : 21 September, 2017

Allahabad High Court

Lalmani vs Union Of India Through Desk ... on 21 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1302 of 2002
 

 
Petitioner :- Lalmani
 
Respondent :- Union Of India Through Desk Officer Ministry Of Labour
 
Counsel for Petitioner :- Paras Nath Singh
 
Counsel for Respondent :- B.B.Saxena,Asit Kr. Chaturvedi,H.B. Singh,R P Shukla
 

 
Hon'ble Vivek Chaudhary,J.

Power filed by Sri Rajeev Kumar Sinha on behalf of Bhart Sanchar Nigam Limited - respondent is taken on record.

List in next cause list showing the name of Sri Rajeev Kumar Sinha for respondent.

Order Date :- 21.9.2017

psd

(Vivek Chaudhary,J.)

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