Amrish Pandey vs State Of Up
2017 Latest Caselaw 4729 ALL

Citation : 2017 Latest Caselaw 4729 ALL
Judgement Date : 20 September, 2017

Allahabad High Court

Amrish Pandey vs State Of Up on 20 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 7813 of 2016
 
Applicant :- Amrish Pandey
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Mukesh Kumar Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Mukesh Kumar Tewari, learned counsel for applicant-accused has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 20.9.2017

Pachhere/-

Download the LatestLaws.com Mobile App