Ziledar Singh And Another vs State Of U.P. & Another
2017 Latest Caselaw 4626 ALL

Citation : 2017 Latest Caselaw 4626 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Ziledar Singh And Another vs State Of U.P. & Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 37681 of 2011
 

 
Applicant :- Ziledar Singh And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Arvind Kumar Srivastava,Nisar Uddin
 
Counsel for Opposite Party :- Govt. Advocate,Dhiraj Kumar Pandey,Dileep Kumar,R.S. Kushwaha,Sanjay Kumar Mishra,Sudhir Kumar Shukla
 

 
Hon'ble Bachchoo Lal,J.

Sri Arvind Kumar Srivastava, learned counsel for the applicants has sent illness slip.

Learned counsel for the opp.party no.2 and learned A.G.A. are present.

The case is passed over for the day.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

It is made clear that no further adjournment shall be granted to the parties.

Order Date :- 19.9.2017

Gss

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