Vinesh Kumar Gupta @ Banti And ... vs State Of U.P.And Another
2017 Latest Caselaw 4561 ALL

Citation : 2017 Latest Caselaw 4561 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Vinesh Kumar Gupta @ Banti And ... vs State Of U.P.And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 5615 of 2011
 

 
Applicant :- Vinesh Kumar Gupta @ Banti And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Kr.R.C.Singh,S.S.Sengar
 
Counsel for Opposite Party :- Govt.Advocate,K.D.Awasthi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted further two weeks time to file a joint affidavit of the parties annexing the compromise.

List thereafter.

Order Date :- 18.9.2017

Gss

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