Dinesh Kr. Yadav vs State Of U.P.
2017 Latest Caselaw 4560 ALL

Citation : 2017 Latest Caselaw 4560 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Dinesh Kr. Yadav vs State Of U.P. on 18 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- BAIL No. - 3078 of 2017
 
Applicant :- Dinesh Kr. Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sharad Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sharad Kumar Srivastava, learned counsel for applicant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 18.9.2017

Pachhere/-

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