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Rajendra Kumar Awasthi vs State Of U.P. And Another
2017 Latest Caselaw 4475 ALL

Citation : 2017 Latest Caselaw 4475 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Rajendra Kumar Awasthi vs State Of U.P. And Another on 15 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 23466 of 2011
 

 
Applicant :- Rajendra Kumar Awasthi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Muni Raj Mehrotra,S.K. Pal
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the applicant and learned  A.G.A.  are present.

Office report dated 28.2.2017 shows that notice issued to the opp. party no. 2 has not been received back.

Issue fresh notice to the opp. party no. 2 returnable at an early date.

Steps be taken within a week.

List after service of notice upon the opp. party no. 2.

Order Date :- 15.9.2017

Gss

 

 

 
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