State Of U.P. vs Majeet & Others
2017 Latest Caselaw 4434 ALL

Citation : 2017 Latest Caselaw 4434 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

State Of U.P. vs Majeet & Others on 14 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 461 of 1997
 

 
Appellant :- State Of U.P.
 
Respondent :- Majeet & Others
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- R.P.Mishra,Anand Pal Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. It appears that record of lower Court has not been received. Let it be summoned within three weeks.

2. List on 23.10.2017.

Order Date :- 14.9.2017

Pachhere/-

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