Humayu vs State Of U.P.
2017 Latest Caselaw 4421 ALL

Citation : 2017 Latest Caselaw 4421 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Humayu vs State Of U.P. on 14 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17084 of 2017
 

 
Applicant :- Humayu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Kumar Tripathi,M J Akhtar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned A.G.A., list on 6.10.2017.

Order Date :- 14.9.2017

Gss

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