Ompal vs State Of U.P.
2017 Latest Caselaw 4413 ALL

Citation : 2017 Latest Caselaw 4413 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Ompal vs State Of U.P. on 14 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1306 of 2011
 

 
Appellant :- Ompal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Basant Lal,Dileep Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

On the illness slip of Sri Dileep Kumar, learned counsel for the appellant, list in the next cause list.

Order Date :- 14.9.2017

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