Gaurav @ Kantu @ Pushpendra vs State Of U.P.
2017 Latest Caselaw 4407 ALL

Citation : 2017 Latest Caselaw 4407 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Gaurav @ Kantu @ Pushpendra vs State Of U.P. on 14 September, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34855 of 2017
 

 
Applicant :- Gaurav @ Kantu @ Pushpendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jitendra Kumar Shishodia
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Vakalatnama filed on behalf of complainant by Mr. Sanjay Dwivedi, Advocate, today, is taken on record.

The case is passed over on the request of learned counsel for the applicant for enabling him to file supplementary affidavit.

List on 20.9.2017 as fresh before the appropriate Bench.

The matter shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 14.9.2017

Ishan

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