Raj Kumar Bajaj And Another vs State Of U.P.And Another
2017 Latest Caselaw 4317 ALL

Citation : 2017 Latest Caselaw 4317 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Raj Kumar Bajaj And Another vs State Of U.P.And Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 509 of 2011
 

 
Applicant :- Raj Kumar Bajaj And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Udai Chandani
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Vinit Dubey, Advocate, holding brief of Sri Udai Chandani, learned counsel for the applicants states that this application u/s 482 Cr.P.C. has become infructuous and it may be dismissed as infructuous.

Accordingly, this application u/s 482 Cr.P.C. is dismissed as infructuous.

Order Date :- 13.9.2017

Gss

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