Gafoor Khan vs State Of U.P.And Another
2017 Latest Caselaw 4246 ALL

Citation : 2017 Latest Caselaw 4246 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Gafoor Khan vs State Of U.P.And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 10844 of 2011
 

 
Applicant :- Gafoor Khan
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Dinesh Rai,Vinay Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Harish C.Mishra
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that the matter has been settled in between the parties. He prays for and is granted two weeks time to file compromise by way of a supplementary affidavit.

List thereafter.

Interim order,if any, is extended till the next date of listing.

Order Date :- 12.9.2017

Gss

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