Tufani @ Brijesh Kumar Singh vs State Of U.P.
2017 Latest Caselaw 3994 ALL

Citation : 2017 Latest Caselaw 3994 ALL
Judgement Date : 5 September, 2017

Allahabad High Court

Tufani @ Brijesh Kumar Singh vs State Of U.P. on 5 September, 2017

Bench: Ramesh Sinha, Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2524 of 2016
 

 
Appellant :- Tufani @ Brijesh Kumar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sheshadri Trivedi,A.K. Pandey,S.K.Mathur
 
Counsel for Respondent :- G.A.,Anil Kumar Verma
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Aniruddha Singh,J.

The prayer for bail of Tufani @ Brijesh Kumar Singh is allowed.

For order, see order of date passed on Criminal Appeal No. 2117 of 2016 (Mahesh Alias Sanjay And Anr. Vs. State of U.P.).

(Aniruddha Singh,J.) (Ramesh Sinha, J.)

Order Date :- 5.9.2017

A. Tripathi

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