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Mukund Singh vs Gaon Sabha/Gram Panchayat Thru' ...
2017 Latest Caselaw 6088 ALL

Citation : 2017 Latest Caselaw 6088 ALL
Judgement Date : 31 October, 2017

Allahabad High Court
Mukund Singh vs Gaon Sabha/Gram Panchayat Thru' ... on 31 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 407 of 2017
 

 
Appellant :- Mukund Singh
 
Respondent :- Gaon Sabha/Gram Panchayat Thru' Its Pradhan & 4 Ors.
 
Counsel for Appellant :- Hans Pratap Singh,Sunita Chauhan
 
Counsel for Respondent :- Ashish Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondent no. 1 and perused the record.

Issue notice to the respondent nos. 2 to 5 on delay condonation application u/s 5 of Limitation Act.

Steps be taken within a week.

List after service of notice upon the respondent nos. 2 to 5.

In the meantime, learned counsel for the respondent no. 1 may file counter affidavit on delay condonation application.

Order Date :- 31.10.2017

Gss

 

 

 
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