Smt. Shakeela & Another vs Zafar Ahmad (Zafaruddin) & 5 ...
2017 Latest Caselaw 6034 ALL

Citation : 2017 Latest Caselaw 6034 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Smt. Shakeela & Another vs Zafar Ahmad (Zafaruddin) & 5 ... on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 406 of 2017
 

 
Appellant :- Smt. Shakeela & Another
 
Respondent :- Zafar Ahmad (Zafaruddin) & 5 Others
 
Counsel for Appellant :- Syed Mohammad Nazar Bokha
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after three weeks for hearing on the point of admission.

Order Date :- 30.10.2017

Gss

Download the LatestLaws.com Mobile App