Shiv Ram vs Kunj Bihari And 4 Others
2017 Latest Caselaw 6018 ALL

Citation : 2017 Latest Caselaw 6018 ALL
Judgement Date : 30 October, 2017

Allahabad High Court

Shiv Ram vs Kunj Bihari And 4 Others on 30 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 280 of 2017
 

 
Appellant :- Shiv Ram
 
Respondent :- Kunj Bihari And 4 Others
 
Counsel for Appellant :- Anil Kumar Mishra
 
Counsel for Respondent :- Vidya Dhar Dubey
 

 
Hon'ble Bachchoo Lal,J.

Sri Mahesh Kumar Dubey, Advocate, states that he has filed vakalatnama on behalf of respondent no. 1 in registry on 23.9.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List after ten days showing the name of Sri Mahesh Kumar Dubey as counsel for the respondent.

Order Date :- 30.10.2017

Gss

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