Citation : 2017 Latest Caselaw 5965 ALL
Judgement Date : 27 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER No. - 506 of 2010 Appellant :- Babu Ram Prajapati And Another Respondent :- Madan Chand And Others Counsel for Appellant :- Vidya Kant Shukla Counsel for Respondent :- S.K. Mehrotra Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
Sri S.K. Mehrotra, learned counsel for the respondent has sent illness slip today.
List in the next cause list.
Order Date :- 27.10.2017
Ishan
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