Citation : 2017 Latest Caselaw 5936 ALL
Judgement Date : 27 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 581 of 2001 Appellant :- Ram Milan And Ors.(5) Respondent :- The State Of U.P. Counsel for Appellant :- D.K.Singh Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
Case called out in the revised list.
None is present on behalf of the appellants to argue the case.
In view of aforesaid, office is directed to issue notice to the appellants returnable at an early date to appear in person or through their counsel to argue the case.
List along with service report.
Order Date :- 27.10.2017
psd
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