Lal Singh vs State Of U.P.
2017 Latest Caselaw 5862 ALL

Citation : 2017 Latest Caselaw 5862 ALL
Judgement Date : 27 October, 2017

Allahabad High Court

Lal Singh vs State Of U.P. on 27 October, 2017

Bench: Krishna Murari, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL APPEAL No. - 1625 of 2012
 

 
Appellant :- Lal Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Singh,Apul Mishra,Sushil Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Krishna Murari,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out. No one appears on behalf of the applicant-appellant.

List after one month.

Order Date :- 27.10.2017

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