Mohd. Sami vs Babu Khan & Anr.
2017 Latest Caselaw 5777 ALL

Citation : 2017 Latest Caselaw 5777 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Mohd. Sami vs Babu Khan & Anr. on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1566 of 2004
 
Petitioner :- Mohd. Sami
 
Respondent :- Babu Khan & Anr.
 
Counsel for Petitioner :- Manish Mathur
 
Counsel for Respondent :- C.S.C.,Ghulam Mohammad Kamil,Munnawar Sultan
 

 
Hon'ble Sanjay Harkauli,J.

1. Learned counsel for petitioner states that sole petitioner has died. Accordingly, he wants time to take steps to bring on record legal heirs of petitioner.

2. List after four weeks. Needful be done meanwhile.

Order Date :- 25.10.2017

Pachhere/-

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