Pooran Mal vs State Project Director, ...
2017 Latest Caselaw 5775 ALL

Citation : 2017 Latest Caselaw 5775 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Pooran Mal vs State Project Director, ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1187 of 2004
 
Petitioner :- Pooran Mal
 
Respondent :- State Project Director, U.P.Basic Education Project & 3 Ors.
 
Counsel for Petitioner :- Anil Kumar Pandey
 
Counsel for Respondent :- A.M. Tripathi
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Anil Kumar Pandey, learned counsel for petitioner is on sanctioned leave.

2. List after expiry of aforesaid leave.

Order Date :- 25.10.2017

Pachhere/-

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