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Ram Kumar Shukla vs State Of U.P. Thru Collector, ...
2017 Latest Caselaw 5771 ALL

Citation : 2017 Latest Caselaw 5771 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Ram Kumar Shukla vs State Of U.P. Thru Collector, ... on 25 October, 2017
Bench: Sanjay Harkauli



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 3476 of 2004
 
Petitioner :- Ram Kumar Shukla
 
Respondent :- State Of U.P. Thru Collector, Sitapur And 2 Ors
 
Counsel for Petitioner :- N.K. Misra
 
Counsel for Respondent :- C.S.C,N.K. Seth
 

 
Hon'ble Sanjay Harkauli,J.

1. Sri Awadhesh Kumar, learned counsel for respondent no. 3 who has filed impleadment application is sanctioned leave.

2. Objection, if any, to the impleadment application may file within three weeks.

3. List immediately thereafter.

Order Date :- 25.10.2017

Pachhere/-

 

 

 
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