C/M Sewashram Ucchatar Madhyamik ... vs State Of U.P. Thru ...
2017 Latest Caselaw 5754 ALL

Citation : 2017 Latest Caselaw 5754 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

C/M Sewashram Ucchatar Madhyamik ... vs State Of U.P. Thru ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 5645 of 2010
 
Petitioner :- C/M Sewashram Ucchatar Madhyamik Vidyalaya Dindhui & Anr.
 
Respondent :- State Of U.P. Thru Secy.Sec.Education & Ors.
 
Counsel for Petitioner :- Dr. L.P. Mishra,Alok Tripathi,Manjeet Singh
 
Counsel for Respondent :- C.Sc..,Apoorva Tiwari,Bhupendra Singh
 

 
Hon'ble Sanjay Harkauli,J.

1. List on first week of November, 2017 as learned counsel for petitioner is reported to be busy in another Court.

Order Date :- 25.10.2017

Pachhere/-

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