Ravi Kumar Sonkar vs State Of U.P. & 3 Others
2017 Latest Caselaw 5753 ALL

Citation : 2017 Latest Caselaw 5753 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ravi Kumar Sonkar vs State Of U.P. & 3 Others on 25 October, 2017

Bench: Sudhir Agarwal, Ajit Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 38311 of 2015
 

 
Petitioner :- Ravi Kumar Sonkar
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- M.B. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ajit Kumar,J.

List this case on 7.11.2017.

Order Date :- 25.10.2017

Sanjeev

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