Bijendra Singh vs Todi Singh
2017 Latest Caselaw 5686 ALL

Citation : 2017 Latest Caselaw 5686 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Bijendra Singh vs Todi Singh on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 537 of 2016
 

 
Appellant :- Bijendra Singh
 
Respondent :- Todi Singh
 
Counsel for Appellant :- Shyam Singh Sengar,Prem Sagar Gupta,R.B. Pal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.B. Pal, learned counsel for the appellant.

List after three weeks.

Order Date :- 24.10.2017

Gss

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