Vikas Gupta vs State Of U.P. And Others
2017 Latest Caselaw 5683 ALL

Citation : 2017 Latest Caselaw 5683 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Vikas Gupta vs State Of U.P. And Others on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 65326 of 2008
 

 
Petitioner :- Vikas Gupta
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vivek Singh,K. Ajit
 
Counsel for Respondent :- C.S.C.,D. Awasthi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Issue notice to the petitioner to engage another counsel as learned counsel for the petitioner has been elevated to the Bench.

List this matter on 29.01.2018.

Interim order, if any, to continue till then.

Order Date :- 24.10.2017

pks

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