Bank Of Baroda Thru B.M. vs District Magistrate Fatehpur And ...
2017 Latest Caselaw 5680 ALL

Citation : 2017 Latest Caselaw 5680 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Bank Of Baroda Thru B.M. vs District Magistrate Fatehpur And ... on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 42539 of 2017
 

 
Petitioner :- Bank Of Baroda Thru B.M.
 
Respondent :- District Magistrate Fatehpur And 2 Others
 
Counsel for Petitioner :- Maneesh Mehrotra
 
Counsel for Respondent :- C.S.C.,Shive Datta Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 24.10.2017

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