Hukam Singh vs Ram Veer Singh
2017 Latest Caselaw 5667 ALL

Citation : 2017 Latest Caselaw 5667 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Hukam Singh vs Ram Veer Singh on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 796 of 2011
 

 
Appellant :- Hukam Singh
 
Respondent :- Ram Veer Singh
 
Counsel for Appellant :- Mohd. Israr,T.K.Srivastava,Varchasva Bajpai
 

 
Hon'ble Bachchoo Lal,J.

Sri T.K.Srivastava, learned counsel, states that he is counsel for the respondent but his name has wrongly been shown as counsel for the appellant.

List in the next cause list showing the name of Sri T.K.Srivastava as counsel for the respondent.

Order Date :- 24.10.2017

Gss

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