Citation : 2017 Latest Caselaw 5658 ALL
Judgement Date : 24 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 601 of 2001 Appellant :- Ram Milan And Ors.(7) Respondent :- State Of U.P. Counsel for Appellant :- Abdul Rafey Siddiqui Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
On the request of Sri Abdul Rafey Siddiqui, learned counsel for appellants, list on 07.11.2017.
Order Date :- 24.10.2017
psd
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!