Ram Bahadur And 3 Others vs State Of U.P.
2017 Latest Caselaw 5657 ALL

Citation : 2017 Latest Caselaw 5657 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Ram Bahadur And 3 Others vs State Of U.P. on 24 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 342 of 2001
 

 
Appellant :- Ram Bahadur And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakeshwar Prasad,Anil Kumar Mishra,Smriti
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Summon the lower court record.

District Judge, Hardoi is directed to send compliance report within ten days.

List immediately after receipt of lower court record.

Order Date :- 24.10.2017

psd

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