Lav Kush vs State Of U.P.
2017 Latest Caselaw 5645 ALL

Citation : 2017 Latest Caselaw 5645 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Lav Kush vs State Of U.P. on 24 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 180 of 2002
 

 
Appellant :- Lav Kush
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Bajpai
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Case called out in the revised list.

None is present on behalf of the appellant to argue the case.

In view of aforesaid, office is directed to issue notice to the appellant returnable at an early date to appear in person or through his counsel to argue the case.

List along with service report.

Order Date :- 24.10.2017

psd

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