State Of U.P. vs Jagdish & Another.
2017 Latest Caselaw 5642 ALL

Citation : 2017 Latest Caselaw 5642 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

State Of U.P. vs Jagdish & Another. on 24 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2282 of 2004
 

 
Appellant :- State Of U.P.
 
Respondent :- Jagdish & Another.
 
Counsel for Appellant :- Govt.Advocate
 
Counsel for Respondent :- R K Trivedi,Ajeet Kumar Singh,M.K. Dixit,Prashant Kumar Mishra
 

 
Hon'ble Rang Nath Pandey,J.

As requested by Sri Pradeep Kumar Tripathi on behalf of learned counsel for respondent, the case is adjourned for today.

List in next cause list.

Order Date :- 24.10.2017

psd

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