The New India Assurance Co. Ltd. vs Sri Gorang Goel & Another
2017 Latest Caselaw 5551 ALL

Citation : 2017 Latest Caselaw 5551 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

The New India Assurance Co. Ltd. vs Sri Gorang Goel & Another on 23 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2288 of 2008
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Sri Gorang Goel & Another
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Amitabh Agarwal,A.K. Srivastava,Mohit Kumar Singh,Ram Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Put up tomorrow i.e. 24th October, 2017.

The Stamp Reporter may submit fresh office report on the cross-objection filed by the respondent no. 1.

Order Date :- 23.10.2017

Ishan

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