Radhey Lal & Another vs Laxman
2017 Latest Caselaw 5502 ALL

Citation : 2017 Latest Caselaw 5502 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Radhey Lal & Another vs Laxman on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1063 of 2007
 

 
Appellant :- Radhey Lal & Another
 
Respondent :- Laxman
 
Counsel for Appellant :- Pradeep Chandra
 
Counsel for Respondent :- L.D. Rajbhar,D.K. Tiwari,Verendra Kumar Shukla
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Pradeep Chandra, learned counsel for the appellants.

List after two weeks.

Order Date :- 13.10.2017

Gss

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