Ram Sahay Tripathi vs Sri J.N. Singh, District Basic ...
2017 Latest Caselaw 5486 ALL

Citation : 2017 Latest Caselaw 5486 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Ram Sahay Tripathi vs Sri J.N. Singh, District Basic ... on 13 October, 2017

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 1239 of 2017
 

 
Applicant :- Ram Sahay Tripathi
 
Opposite Party :- Sri J.N. Singh, District Basic Education Officer & Others
 
Counsel for Applicant :- Rakesh Kumar Srivastava,Smt. Seema Srivastava
 
Counsel for Opposite Party :- Neeraj Chaurasiya
 

 
Hon'ble Rajan Roy,J.

Sri Pawan Kumar Pandey, Advocate has appeared on behalf of Manager, opposite party no.3.

Sri Lalji Tewari, opposite party no.3 is present in person before the Court, has fractured leg. Therefore, he need not appear again subject to compliance being made of the judgment in question.

List on 24.10.2017 showing the names of Sri Sharad Pathak and Sri Pawan Kumar Pandey as counsel for opposite party.

Order Date :- 13.10.2017

psd

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