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Dr. Jatan Lal Garg vs State Of U.P. Thru Secy. And Others
2017 Latest Caselaw 5437 ALL

Citation : 2017 Latest Caselaw 5437 ALL
Judgement Date : 12 October, 2017

Allahabad High Court
Dr. Jatan Lal Garg vs State Of U.P. Thru Secy. And Others on 12 October, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 3559 of 2013
 

 
Petitioner :- Dr. Jatan Lal Garg
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Bheem Singh
 
Counsel for Respondent :- C.S.C.,Manu Saxena
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Case is passed over on the illness slip of Shri Manu Saxena, learned counsel for the respondents.

List in the next cause list.

Interim order, if any, to continue till then.

Order Date :- 12.10.2017

pks

 

 

 
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