New Okhla Industrial Development ... vs Smt. Vimla Devi Jain
2017 Latest Caselaw 5251 ALL

Citation : 2017 Latest Caselaw 5251 ALL
Judgement Date : 9 October, 2017

Allahabad High Court

New Okhla Industrial Development ... vs Smt. Vimla Devi Jain on 9 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 536 of 2005
 

 
Appellant :- New Okhla Industrial Development Authority
 
Respondent :- Smt. Vimla Devi Jain
 
Counsel for Appellant :- P.K. Tiwari,Anurag Khanna,M.N. Singh,P K Tripathi,Shivam Yadav
 
Counsel for Respondent :- Vivek Verma,A.K. Narayan,A.N. Bhargava,Dhruv Narayana,Neeharika Sinha Narayan,Praval Tripathi,R.P. Dubey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Neeharika Sinha Narayan, learned counsel for the respondents.

List after two weeks.

Order Date :- 9.10.2017

Gss

Download the LatestLaws.com Mobile App