Kuldeep Verma vs State Of U.P.Thr.Secy.Housing ...
2017 Latest Caselaw 5231 ALL

Citation : 2017 Latest Caselaw 5231 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Kuldeep Verma vs State Of U.P.Thr.Secy.Housing ... on 7 October, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 1603 of 2013
 

 
Petitioner :- Kuldeep Verma
 
Respondent :- State Of U.P.Thr.Secy.Housing Urban Planning Develop.& Ors.
 
Counsel for Petitioner :- Ram Kumar Singh,Ashok Bharadwaj
 
Counsel for Respondent :- C.S.C.,Abhishek Kr.Pandey,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Abhishek Kr. Pandey, learned counsel for respondent, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 7.10.2017

psd

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