Akhlesh Mishra @ Akhilesh Mishra vs State Of U.P.
2017 Latest Caselaw 5164 ALL

Citation : 2017 Latest Caselaw 5164 ALL
Judgement Date : 7 October, 2017

Allahabad High Court

Akhlesh Mishra @ Akhilesh Mishra vs State Of U.P. on 7 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 8243 of 2017
 

 
Applicant :- Akhlesh Mishra @ Akhilesh Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Chandra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. None appeared to pres the application. Sri M.B.Singh, learned AGA for the State is present.

List in the nest week.

Order Date :- 7.10.2017

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