Km. Rani Upadhyay Thru. Next ... vs State Of U.P Thru. Secy. Home Civil ...
2017 Latest Caselaw 5138 ALL

Citation : 2017 Latest Caselaw 5138 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Km. Rani Upadhyay Thru. Next ... vs State Of U.P Thru. Secy. Home Civil ... on 6 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- HABEAS CORPUS No. - 23929 of 2017
 

 
Petitioner :- Km. Rani Upadhyay Thru. Next Friend Gauri Shankar Upadhyay
 
Respondent :- State Of U.P Thru. Secy. Home Civil Sectt. Lucknow & Ors.
 
Counsel for Petitioner :- Manjusha Kapil,Seema Dixit
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Ms. Seema Dixit, learned counsel for the petitioner and Sri M.B.Singh, learned AGA for the State are present.

Learned AGA is directed to seek instructions in the matter.

List on 12.10.2017.

Order Date :- 6.10.2017

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