Citation : 2017 Latest Caselaw 5128 ALL
Judgement Date : 6 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- BAIL No. - 2609 of 2017 Applicant :- Gyanendra Kumar Rawat @ Gyani (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Mrs.Suniti Sachan,Aviral Singh,Suresh Chandra Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. On the request of learned counsel for accused-applicant.
2. List in the next cause list.
Order Date :- 6.10.2017
Pachhere/-
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