Ghanshyam Sharma & Others vs Nagar Palika Parishad, Baraut & ...
2017 Latest Caselaw 5080 ALL

Citation : 2017 Latest Caselaw 5080 ALL
Judgement Date : 6 October, 2017

Allahabad High Court

Ghanshyam Sharma & Others vs Nagar Palika Parishad, Baraut & ... on 6 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 521 of 2008
 

 
Appellant :- Ghanshyam Sharma & Others
 
Respondent :- Nagar Palika Parishad, Baraut & Others
 
Counsel for Appellant :- Manoj Kumar Rajvanshi,Prakash Chandra Yadav
 
Counsel for Respondent :- Vivek Dhaka
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent even in revised list.

Learned counsel for the appellants is present.

List after ten days as peremptorily.

Order Date :- 6.10.2017

Gss

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