Devi Prasad Prajapati [Second ... vs State Of U.P.
2017 Latest Caselaw 5027 ALL

Citation : 2017 Latest Caselaw 5027 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Devi Prasad Prajapati [Second ... vs State Of U.P. on 5 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8104 of 2017
 
Applicant :- Devi Prasad Prajapati [Second Bail]
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. First bail application was rejected on 23.05.2017 as it was not pressed.

2. Learned AGA prays for and is allowed a week time to file counter affidavit.

3. List in the next cause list.

Order Date :- 5.10.2017

Pachhere/-

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