Ram Narayan And Anr vs Special Judge, N.D.P.S Act, Gonda ...
2017 Latest Caselaw 4967 ALL

Citation : 2017 Latest Caselaw 4967 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Ram Narayan And Anr vs Special Judge, N.D.P.S Act, Gonda ... on 4 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- MISC. SINGLE No. - 4546 of 2004
 
Petitioner :- Ram Narayan And Anr
 
Respondent :- Special Judge, N.D.P.S Act, Gonda And Anr
 
Counsel for Petitioner :- Janardan Singh
 
Counsel for Respondent :- G.A.,Umesh Chandra Pandey
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Service report is still awaited. Registry is directed to submit the report regarding service of opposite party no.2.

2. Interim order shall continue till the next date of listing.

Order Date :- 4.10.2017

Pachhere/-

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