Citation : 2017 Latest Caselaw 4950 ALL
Judgement Date : 4 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5797 of 2017 Applicant :- Phool Chand Opposite Party :- State Of U.P. Counsel for Applicant :- Prahlad Kumar Bhardwaj Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicant even in revised list.
List after two weeks.
Order Date :- 4.10.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!