Smt. Rajesh & Another vs M.D., U.P.S.R.T.C., Lucknow & ...
2017 Latest Caselaw 4937 ALL

Citation : 2017 Latest Caselaw 4937 ALL
Judgement Date : 3 October, 2017

Allahabad High Court

Smt. Rajesh & Another vs M.D., U.P.S.R.T.C., Lucknow & ... on 3 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 48 of 1996
 

 
Appellant :- Smt. Rajesh & Another
 
Respondent :- M.D., U.P.S.R.T.C., Lucknow & Others
 
Counsel for Appellant :- Radha Mohan Pandey
 
Counsel for Respondent :- S.K.Mishra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Radha Mohan Pandey, learned counsel for the appellant has sent his illness slip today.

List in the next cause list.

Order Date :- 3.10.2017

Ishan

Download the LatestLaws.com Mobile App